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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(3) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(3)On the expiration of the period of supersession as specified in the order issued under sub-section (1), the State Government may-
(a)extend the period of supersession for such further period as it may consider necessary, or
(b)reconstitute the Corporation in the manner provided in this Act for establishing the Corporation.