Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(a) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (a)'Chairman' means the Chairman of the Legislative Council [x x x] [Omitted by Act 18 of 1968 w.e.f. 24.10.1968];
