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Union of India - Section

Section 21 in The Coal Mines Pension Scheme, 1998

21. Annual audit report, balance-sheets, etc . - The Commissioner shall place a report on the working of the Scheme relating to the previous year along with audited annual accounts at a meeting of the Board to be held before the fifteenth day of November each year and the Board shall submit such report with the audited accounts to the Central Government for placing the same before Parliament by the end of December each year.