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Supreme Court - Daily Orders

Ajit Bapu Satam vs U.O.I. on 6 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.54                             COURT NO.1                  SECTION X

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)     No(s).191 of 2015

     AJIT BAPU SATAM                                                     Petitioner(s)

                                                    VERSUS

     U.O.I. & ANR.                                                       Respondent(s)

     (With appln. (s) for stay)

     Date : 06/07/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                Mr. Shyam Divan, Sr. Adv.
                                      Mr. Raktim Gogai, Adv.
                                      Mr. Anupam Lal Das,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Learned senior counsel for the petitioner, on instructions, seeks permission of this Court to withdraw this writ petition with liberty to approach the High Court.

Permission sought for is granted. The writ petition is disposed of as withdrawn with liberty to the petitioner to approach the High Court.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 12:00:33 IST Reason: