Supreme Court - Daily Orders
Ajit Bapu Satam vs U.O.I. on 6 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.54 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).191 of 2015
AJIT BAPU SATAM Petitioner(s)
VERSUS
U.O.I. & ANR. Respondent(s)
(With appln. (s) for stay)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Raktim Gogai, Adv.
Mr. Anupam Lal Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel for the petitioner, on instructions, seeks permission of this Court to withdraw this writ petition with liberty to approach the High Court.
Permission sought for is granted. The writ petition is disposed of as withdrawn with liberty to the petitioner to approach the High Court.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 12:00:33 IST Reason: