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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(1)The Adhyaksha shall convene one or more meetings of the Panchayat to elect the members of the committees mentioned in sub-section (1) of Section 64 and the notice issued to the members shall state the purpose for which the meeting is being called, the number of members under clause (d) of sub-section (1) of Section 66 or/and sub-section (1) of Section 67, the place at, the date on and the hours during which nomination shall be received and shall be scrutinized and the poll, if necessary, shall be taken.