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State of Goa - Section
Section 283 in Goa Prisons Rules, 2006
283. Scale of diet, amenities and privileges to Class I prisoners in the Jails.
- Class I prisoners in the jail shall be entitled to the scale of diet, amenities and privileges as under:| Food | |
| In addition to existing prescribed diet, | |
| Mutton .................. | 200 grams twice a week. |
| Butter..................... | 25 grams daily. |
| Milk...................... | 100 ml. daily. |
| Sugar (extra) ............ | 20 grams daily. |
| Equipments | |
| Each cell of Class I prisoners should contain aspart of its equipment the following furniture:- | |
| Bed (Hospital pattern) ............ 1 for eachprisoner | |
| Table (wooden)........................... 1 | -do- |
| Chair (Wooden)...........................1 | -do- |
| Book-shelf (Wooden).................... 1 | -do- |
| Mosquito net.............................. 1 | -do- |
| Jug water................................... 1 | -do- |
| Mirror (fixed 9"x 12")....................1 | -do- |
| Clothing | |
| Class I prisoners may be allowed to make use oftheir own normal private clothing and only when they have nosufficient clothing of their own, they shall be provided with thesame from the prisons. |