Allahabad High Court
The New India Assurance Company Ltd. vs Smt. Kamla Pandey & Another on 5 July, 2011
Author: Yatindra Singh
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2514 of 2007 Petitioner :- The New India Assurance Company Ltd. Respondent :- Smt. Kamla Pandey & Another Petitioner Counsel :- Brijesh Chandra Naik Respondent Counsel :- U.K. Pandey Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for appellant has filed an application to grant three weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.
By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.
Order Date :- 5.7.2011 NS