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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in The Ganpat University Act, 2005

(1)The Director shall be appointed by the Board, out of the panel of names, recommended from time to time, by the committee consisting of the following members, namely.-
(i)an eminent professional to be nominated by the President;
(ii)an eminent educationist to be nominated by the President; and
(iii)one member of the Board to be nominated by the President.