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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(i) in Sikkim Subjects Regulation 1961

(i)during any war in which The Chogyal or the Government of India are engaged, unlawfully traded or communicated with an enemy or has been engaged in or associated with business that was to his knowledge carried on in such a mariner as to assist an enemy in that war; or