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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(2) in The M.P. Panchayat Nirvachan Niyam, 1995

(2)The ballot paper accounts prepared under sub-rule (1) shall be enclosed in separate covers with the words "Ballot Paper Account" superscribed thereon, alongwith ward number and name of Gram Panchayat for election of Panch, name of Gram Panchayat for election of Sarpanch and constituency number for election of Member of Janpad Panchayat or Zila Panchayat, as the case may be.