Calcutta High Court (Appellete Side)
Kerima Bibi vs Aali Hyder on 26 August, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
26.08.2021 Item No. 46 Ct. No. 04 PG S.A.T. 2837 of 2002 (Via Video Conference) r Kerima Bibi Vs. Aali Hyder None appears on behalf of appellant.
The appeal is defective in form. It is released from our list to be placed before the Lawazima Bench.
(Arindam Sinha, J.) (Saugata Bhattacharyya, J.)