Delhi High Court - Orders
Intercode Solutions Pvt. Ltd. & Anr vs Armor India Coding And Imaging Supplies ... on 16 December, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 122/2022
INTERCODE SOLUTIONS PVT. LTD. & ANR. .....Petitioners
Through: Mr. Rajshekhar Rao, Sr. Adv with
Mr. Yashvardhan, Ms. Smita Kant,
Mr. Devesh Mohan, Mr. Gyanendra
Shukla and Mr. Pranav Das, Advs.
versus
ARMOR INDIA CODING AND IMAGING SUPPLIES PRIVATE
LIMITED .....Respondent
Through: Mr. Ashim Sood, Mr. Ekansh Gupta,
Mr. Prateek Singh Kundu, Mr.
Kartikeya Jaiswal, Mr. Karan Kumar,
Ms. Payal Chandra, Mr. Rhythm
Buaria, Mr. Ankur Singhal and Ms.
Isha Khurana, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 16.12.2025
1. This matter has been posted today to enable learned counsel for the parties to make their submissions in view of the decision rendered by the Supreme Court in the case of Harshbir Singh Pannu and Anr. vs. V. Jaswinder Singh1, which has been pronounced subsequent to reserving the judgement in the instant case on 12.11.2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:52:41
2. Learned counsel for the parties have made their submissions.
3. Accordingly, judgement reserved.
PURUSHAINDRA KUMAR KAURAV, J DECEMBER 16, 2025 aks/mj 1 2025 INSC 1400 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:52:41