Gujarat High Court
Dm Patel vs Housing Commissioner on 11 September, 2002
Author: M.S. Shah
Bench: M.S.Shah
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 9045 of 2002
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DM PATEL
Versus
HOUSING COMMISSIONER
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Appearance:
1. Special Civil Application No. 9045 of 2002
MR GK RATHOD for Petitioner No. 1
.......... for Respondent No. 1
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CORAM : MR.JUSTICE M.S.SHAH
Date of Order: 11/09/2002
ORAL ORDER
Notice returnable on 3rd October, 2002. Direct Service is permitted.
(M.S. Shah,J) zgs/-