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Gujarat High Court

Dm Patel vs Housing Commissioner on 11 September, 2002

Author: M.S. Shah

Bench: M.S.Shah


      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      SPECIAL CIVIL APPLICATION No 9045 of 2002


      --------------------------------------------------------------
      DM PATEL
 Versus
      HOUSING COMMISSIONER
      --------------------------------------------------------------
      Appearance:
      1. Special Civil Application No. 9045 of 2002
           MR GK RATHOD for Petitioner No. 1
           .......... for Respondent No. 1

      --------------------------------------------------------------

               CORAM : MR.JUSTICE M.S.SHAH

               Date of Order: 11/09/2002

 ORAL ORDER

Notice returnable on 3rd October, 2002. Direct Service is permitted.

(M.S. Shah,J) zgs/-