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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(a)to ensure that the records and documents are being maintained in the manner required under the Act and the rules made there under;