Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(8) in The Prevention of Food Adulteration Rules, 1955

(8)No declaration shall be made so as to require it to be read through any liquid commodity contained in the package.