Supreme Court - Daily Orders
Narayan Singh Pathania vs Valuelabs Llp on 6 September, 2021
Bench: Indira Banerjee, J.K. Maheshwari
1
ITEM NO.32 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 671/2021
NARAYAN SINGH PATHANIA Appellant(s)
VERSUS
VALUELABS LLP & ANR. Respondent(s)
IA No. 39244/2021 - CLARIFICATION/DIRECTION
IA No. 26123/2021 - EX-PARTE STAY
IA No. 26124/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 98124/2021 - INTERVENTION/IMPLEADMENT IA No. 28543/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES IA No. 98129/2021 - RECALLING THE COURTS ORDER) WITH Diary No(s). 17478/2021 (XVII) (IA No. 99000/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 99004/2021 - INTERVENTION/IMPLEADMENT IA No. 99003/2021 - PERMISSION TO FILE APPEAL IA No. 98998/2021 - STAY APPLICATION) Date : 06-09-2021 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE J.K. MAHESHWARI For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Mr. Abhinav Mukerji, AOR Ms. Neoma Vasdev, Adv.
Ms. Naheed Carrimjee, Adv.
Ms. Pratishtha Vij, Adv.
Mrs. Bihu Sharma, Adv.
Mr. Akshay C. Shrivastava, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Ms. Neeha Nagpal, Adv.
Signature Not VerifiedMr. Malak Manish Bhatt, AOR Mr. Rajat Bector, Adv.
Digitally signed by SUNIL KUMAR Date: 2021.09.06 16:22:27 IST Reason:For Respondent(s) Ms. Misha Rohatgi, AOR Mr. Abhinav Mukerji, AOR 2 UPON hearing the counsel the Court made the following O R D E R List for final disposal on 21.10.2021.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)