Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332] [Entire Act] Bengal Presidency - Subsection Section 332(xiii) in Police Regulations, Bengal , 1943 (xiii)Police officers shall not compel witnesses or accused persons to travel long distances when they are not in a fit condition physically to stand the journey.
