Gujarat High Court
Sweety W/O Prashant Shukla vs E-Procurement Technologies Ltd. ... on 7 April, 2022
Author: A. C. Joshi
Bench: Ashokkumar C. Joshi
C/SCA/5732/2022 ORDER DATED: 07/04/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 5732 of 2022
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SWEETY W/O PRASHANT SHUKLA
Versus
E-PROCUREMENT TECHNOLOGIES LTD. THROUGH ITS DIRECTOR
RAKESH PRASAD SINHA
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Appearance:
ABHISST K THAKER(7010) for the Petitioner(s) No. 1
MR NARENDRA L JAIN(5647) for the Respondent(s) No. 1
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CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 07/04/2022
ORAL ORDER
Learned Advocate Mr. Abhisst K. Thaker for the Petitioner, under the instructions of his client, seeks permission to withdraw the present Petition. He has also placed on record the e-mail dated 6.4.2022 received from the Petitioner. The same is ordered to be taken on record.
Permission as prayed for is granted. The matter stands disposed of as withdrawn. This Court has not entered into any merits of the matter.
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