Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 863] [Entire Act] Union of India - Section Section 59 in The Indian Evidence Act, 1872 59. Proof of facts by oral evidence. All facts, except the [contents of documents or electronic records] [Substituted by Act 21 of 2000, Section 92 and Sch.II,for "contents of document"(w.e.f. 17.10.2000).], may be proved by oral evidence.
