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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(1)(i) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(i)where construction has been undertaken on Government land or land belonging to local body or a land not owned by the person undertaking such development.