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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(3)(f) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(f)that where affiliation is sought in any branch of experimental science, that arrangements have been or will be made in conformity with the Statutes, and Regulations for imparting instruction in the branch of science in a properly equipped laboratory or museum;