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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in Kerala Fish Seed Act, 2014

(2)The State Fish Seed Centre may identify the public water bodies, ponds, etc. for conducting fish seed rearing and fish culture with the previous approval of the Government and declare such water bodies or ponds as fish seed farm for carrying out the fish seed rearing and fish culture.