Madhya Pradesh High Court
Dharmendra Tiwari vs Smt. Rashmi Tiwari on 27 November, 2019
Author: Sujoy Paul
Bench: Sujoy Paul
1 FA-1825-2019
The High Court Of Madhya Pradesh
FA-1825-2019
(DHARMENDRA TIWARI Vs SMT. RASHMI TIWARI)
2
Jabalpur, Dated : 27-11-2019
Shri Prakash Upadhyay, learned counsel for the appellant.
Heard.
Issue notice of this appeal and I.A. No.13091/2019 to the respondent
on payment of process fee within seven days.
Record of the Court below be requisitioned.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
Tabish
Digitally signed by MOHD TABISH
KHAN
Date: 30/11/2019 10:37:11