Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Medical Council Of India Regulations, 2000 16. Form of amendments .-A motion may be amended by- (a)The omission, insertion or addition of words, or(b)The substitution of words for any of the original words.
