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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(1)(f) in Bhakta Kavi Narsinh Mehta University Act, 2015

(f)that where affiliation is sought in any branch of experimental science, that arrangements have been or shall be made in conformity with the Statutes, Ordinances and Regulations for imparting instruction in that branch of science in a properly equipped laboratory;