Section 17(2)(c) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(c)whether the applicant holds any land on annual lease, if so, the date from which he is holding such land and the extent of the land so held;

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