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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(c) in The Orissa Medical Registration Act, 1961

(c)the registered titles and qualifications of each such person represented by the abbreviations thereof and the year in which each such title was granted or each such qualification was obtained.