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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

State of Himachal Pradesh - Subsection

Section 85(3)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)promotion of education, economic, social, cultural and other interests of the Scheduled Castes, Scheduled Tribes, Backward Classes, women and other weaker sections of the society;