Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Assam - Section

Section 30 in The Assam Co-operative Societies Act, 1949

30. Bar to certain claim.

- All payments and transfers made by a registered society under this Chapter, shall be valid and effectual against any demand made upon the society by any other person.