Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Patiala ... vs State Bank Of Patiala on 19 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.22+23+64 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39820/2017
(Arising out of impugned final judgment and order dated 09-05-2017
in ITA No. 200/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
PR. COMMISSIONER OF INCOME TAX PATIALA PUNJAB Petitioner(s)
VERSUS
STATE BANK OF PATIALA Respondent(s)
(FOR ADMISSION and I.R. and IA No.199/2018-CONDONATION OF DELAY IN
FILING)
WITH
DIARY NO. 39823/2017
(FOR ADMISSION AND I.R. AND I.A. NO. 723/2018 – CONDONATION OF
DELAY IN FILING)
DIARY NO. 41903/2017
(FOR CONDONATION OF DELAY IN FILING ON I.A. NO. 7413/2018.)
Date : 19-01-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Rupesh Kumar, Adv.
Ms. Rekha Pandey, Adv.
Mr. Parthiv Goswami, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The same issues are raised in certain other cases which are already part-heard and coming up for further hearing on 23.01.2018.
List on 23.01.2018 along with those matters.
Signature Not Verified (ASHWANI THAKUR) Digitally signed by ASHWANI KUMAR Date: 2018.01.20 (MADHU NARULA) COURT MASTER (SH) 11:56:16 IST Reason: COURT MASTER