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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Kerala - Subsection

Section 207(1)(d) in Kerala Panchayat Raj Act, 1994

(d)such ancient monuments protected under the law relating to the protection of ancient monuments for the time being in force, or parts thereof as are not used as residential quarters or as public offices;