Kerala High Court
Priyanka Nathan vs The Institute Of Banking Personnel ... on 12 August, 2013
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY, THE 30TH DAY OF MARCH 2015/9TH CHAITHRA, 1937
WP(C).No. 10707 of 2015 (K)
----------------------------
PETITIONER(S):
---------------
PRIYANKA NATHAN, AGED 24 YEARS,
D/O. SURENDRANATHAN,
THEKKINKATTIL HOUSE, MARKET P.O.
VELLOORKUNNAM, MUVATTUPUZHA.
BY ADVS.SRI.T.A.UNNIKRISHNAN
SRI.K.S.PRAVEEN
RESPONDENT(S):
---------------
THE INSTITUTE OF BANKING PERSONNEL SELECTION,
REPRESENTED BY ITS DIRECTOR, MUMBAI 400 093.
ADV. SRI.M.GOPIKRISHNA NAMBIAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30-03-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC NO.10707/2015
.2.
PETITIONER'S EXHIBITS:
ECXT.P1: COPY OF THE NOTIFICTION DATED 12/8/2013 PUBLISHED BY THE
RESPONDENT.
EXT.P2: COPY OF THE COMMUNICATION ISSUED BY THE RESPONDENT.
/TRUE COY/ PS TO JUDGE.
A.MUHAMED MUSTAQUE, J.
- - - - - - - - - - - - - - - - - - - - -
W.P.(C) No. 10707 OF 201
- - - - - - - - - - - - - - - - - - - -
Dated this the 30th day of March, 2015
JUDGMENT
It is submitted that in view of the direction in W.P.(C) No.7521/2015 all the vacancies were reported and advise memo has been issued based on such reporting. In that view the writ petition is closed. If the petitioner is entitled for advise, she will be given posting in accordance with law.
A.MUHAMED MUSTAQUE, Judge.
dpk