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Kerala High Court

Priyanka Nathan vs The Institute Of Banking Personnel ... on 12 August, 2013

       

  

   

 
 
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

        MONDAY, THE 30TH DAY OF MARCH 2015/9TH CHAITHRA, 1937

                    WP(C).No. 10707 of 2015 (K)
                    ----------------------------

PETITIONER(S):
---------------

       PRIYANKA NATHAN, AGED 24 YEARS,
     D/O. SURENDRANATHAN,
     THEKKINKATTIL HOUSE, MARKET P.O.
     VELLOORKUNNAM, MUVATTUPUZHA.


       BY ADVS.SRI.T.A.UNNIKRISHNAN
                        SRI.K.S.PRAVEEN

RESPONDENT(S):
---------------

       THE INSTITUTE OF BANKING PERSONNEL SELECTION,
       REPRESENTED BY ITS DIRECTOR, MUMBAI 400 093.

           ADV.  SRI.M.GOPIKRISHNA NAMBIAR


       THIS WRIT PETITION (CIVIL)  HAVING COME UP FOR ADMISSION ON
30-03-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WPC NO.10707/2015

                             .2.




PETITIONER'S EXHIBITS:



ECXT.P1:  COPY OF THE NOTIFICTION DATED 12/8/2013 PUBLISHED BY THE
RESPONDENT.


EXT.P2: COPY OF THE COMMUNICATION ISSUED BY THE RESPONDENT.

                             /TRUE COY/      PS TO JUDGE.



                 A.MUHAMED MUSTAQUE, J.
                - - - - - - - - - - - - - - - - - - - - -
                  W.P.(C) No. 10707 OF 201
                 - - - - - - - - - - - - - - - - - - - -
           Dated this the 30th day of March, 2015


                            JUDGMENT

It is submitted that in view of the direction in W.P.(C) No.7521/2015 all the vacancies were reported and advise memo has been issued based on such reporting. In that view the writ petition is closed. If the petitioner is entitled for advise, she will be given posting in accordance with law.

A.MUHAMED MUSTAQUE, Judge.

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