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Union of India - Section

Section 60 in Finance Act, 2013

60. Amendment of Fourth Schedule.

- In the Fourth Schedule to the Income-tax Act, in Part A, in rule 3, in sub-rule (1), in the first proviso, for the figures, letters and words "31st day of March, 2013", the figures, letters and words "31st day of March, 2014" shall be substituted.Wealth-tax