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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(9)(b) in Wild Life (Protection) Punjab Rules, 1975

(b)If the Divisional Forest Officer is of opinion that such drives should not be allowed, he may, for reasons to be recorded in writing, prohibit such drives and communicate the same to the holder of the licence.