Allahabad High Court
Suchcha Singh And 4 Others vs State Of U.P. And Another on 30 September, 2019
Author: Karuna Nand Bajpayee
Bench: Karuna Nand Bajpayee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 64 Case :- APPLICATION U/S 482 No. - 31750 of 2019 Applicant :- Suchcha Singh And 4 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Karunesh Narayan Tripathi Counsel for Opposite Party :- G.A. Hon'ble Karuna Nand Bajpayee,J.
Heard learned counsel for the applicant as well as learned A.G.A. for the State and perused the record.
Application stands dismissed with liberty to file a better one.
Certified copy, if any, may be returned to the applicant's counsel.
Order Date :- 30.9.2019 shiv