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Calcutta High Court

Rpc Polymers Pvt. Ltd. & Anr vs Unknown on 14 September, 2017

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                      ORDER SHEET

                                     CA 410 OF 2017
                                          WITH
                                     CA 238 OF 2015
                                     CP 482 OF 2015

                           IN THE HIGH COURT AT CALCUTTA

                                   Original Jurisdiction

                                     ORIGINAL SIDE



                 IN THE MATTER OF: RPC POLYMERS PVT. LTD. & ANR.
                                     ............

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 14th September, 2017.
Mr. D.K. Ghosh, Mr. J.Dutta...appear. Ms. Ruma Sikdar...for Official Liquidator. The Court : Since the scheme was sanctioned before coming into force of the new Act and this is an order consequential to the scheme without any objection, this court has entertained this application.
This application is allowed by passing orders in terms of prayers [a], [b] and [c] of the Judge's Summons.
The applicants do pay to the Official Liquidator costs assessed at 300 GMs.
(I. P. MUKERJI, J.) Pkd.