Calcutta High Court
Rpc Polymers Pvt. Ltd. & Anr vs Unknown on 14 September, 2017
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
CA 410 OF 2017
WITH
CA 238 OF 2015
CP 482 OF 2015
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF: RPC POLYMERS PVT. LTD. & ANR.
............
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 14th September, 2017.
Mr. D.K. Ghosh, Mr. J.Dutta...appear. Ms. Ruma Sikdar...for Official Liquidator. The Court : Since the scheme was sanctioned before coming into force of the new Act and this is an order consequential to the scheme without any objection, this court has entertained this application.
This application is allowed by passing orders in terms of prayers [a], [b] and [c] of the Judge's Summons.
The applicants do pay to the Official Liquidator costs assessed at 300 GMs.
(I. P. MUKERJI, J.) Pkd.