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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Packaged Commodities (Regulation) Order, 1975

(h)"group package" means a package intended for retail sale, containing two or more individual packages or individual pieces, of similar but not identical, [whether in quantity or size] [Substituted by Notification No. SO 520 (E), dated 2.8.1976, for the words 'or dissimilar'.] commodities;