Madhya Pradesh High Court
Munna Lal Soni vs Nand Lal Soni on 16 January, 2017
16.1.2017 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matters could not be taken up in the second round, therefore, the same are adjourned as under :
Serial Number Next date of listing 34, 36, 37, 39, 40, 41, 44, 23.1.2017 46, 49, 51, 52 54, 57, 58, 66, 68, 69, 70, 24.1.2017 71, 73, 74 75, 78, 80, 81, 82, 84, 85, 25.1.2017 86, 87, 89, 91 93, 94, 95, 98, 100, 103, 27.1.2017 141, 143, 144, 145, 146 105, 106, 107, 108, 109, After four weeks 110, 113, 114, 116, 117, 119, 122, 124, 125, 128, 129, 132, 135, 137, 148, 149, 150, 151, 152, 153, 154, 155, 156, 157, 159, 160, 161, 162 and 163 Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE