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Union of India - Section

Section 4 in Rules Of Procedure Of The National Commission For Scheduled Castes 1931

4. 0 Members :- 4.1 The Members of the Commission shall have collective responsibility and shall function by participating in the 'meetings' and 'sittings' of the Commission and looking after the subjects allocated to them. Important actions and decisions of a Member may be brought at a meeting of the Commission which may review the same.