Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(b) in Kerala Town and Country Planning Act, 2016 (b)implement all or any of the provisions contained in the Plans under this Act by formulating and executing projects. Land Pooling Schemes, Detailed Town Planning Schemes or otherwise;
