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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(5) in The Haryana and Punjab Agricultural Universities Act, 1970

(5)The term of office of the members of the Board, other than the official members, shall be three years:Provided that two members of the Board, not being official members, shall retire at the end of each year.