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[Cites 0, Cited by 0] [Section 64J] [Entire Act]

Union of India - Subsection

Section 64J(2) in The Insurance Act, 1938

(2)For the purpose of enabling it to effectively discharge its functions, the Executive Committee of the Life Insurance Council may collect such fees as may be laid down in the bye-laws made by the Council from the insurers carrying on life insurance business.