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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of West Bengal - Subsection

Section 225(2)(e) in West Bengal Municipal Act, 1993

(e)licensing of builders surveyors and plumbers for erection of buildings as well as fees to be paid by builders, surveyors and plumbers for obtaining such licence and the qualifications to be possessed by them for the purposes of this Act;