Allahabad High Court
Jayavir Singh vs State Of U.P. And 6 Others on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 1 of 2022 Applicant :- Jayavir Singh Opposite Party :- State Of U.P. And 6 Others Counsel for Applicant :- Rahul Mishra Counsel for Opposite Party :- G.A. Hon'ble Ajai Tyagi,J.
None present.
List the matter on 05.04.2022.
Order Date :- 5.3.2022 PS