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[Cites 0, Cited by 1] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(b) in Road Transport Corporations Act, 1950

(b)all the powers and duties which may, by or under the provisions of this Act or of any other law, be exercised or performed by or on behalf of the Corporation shall, during the period of supersession , be exercised and performed by such person or persons as the State Government may direct;