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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Bihar - Subsection

Section 212(1) in Civil Court Rules of the High Court of Judicature at Patna

(1)Short title and commencement. - (i) These Rules may be called the Special Marriage Act Rules, 1955. [G.L. 1/58.]
(ii)The Rules shall come into force on the date of publication1 in the Bihar Gazette.