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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

(2)The Central Authority shall also provide an online platform for digital submission of application for grant of provisional registration/ renewal of provisional registration of a mental health establishment (Form-B) and for digital issuance of certificate of provisional registration/ renewal of provisional registration (Form-C).] [Inserted by Notification No. G.S.R. 567(E), dated 12.8.2021 (w.e.f. 29.5.2018).]