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State of Odisha - Section

Section 2 in The Orissa State Lottery Rules, 1983

2. Scheme of the lottery.

- The Orissa State Lottery (hereinafter called the State Lottery) shall be run by the Government of Orissa in the Finance Department (hereinafter called the Government) and shall be administered by [an officer not below the rank of a Deputy Secretary to Government, Finance Department] [Substituted vide Notification No. 40331-F./28.9.1984.] as ex-officio Director of Orissa State Lottery (hereinafter called the Director) appointed by and subject to the control of Government.