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State of Odisha - Section

Section 37 in The Rules of the High Court of Orissa, 1948

37.

In an application for review of Judgement the paper-book shall contain -
(i)the application;
(ii)any affidavit filed with the application;
(iii)any affidavit in reply; and
(iv)the Judgement and the decree or order to which the application relates.