Punjab-Haryana High Court
Kalu Ram And Others vs State Of Haryana And Another on 17 December, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3102 of 2003 (O&M)
Date of decision : 17.12.2008
Kalu Ram and others ... Appellants
vs
State of Haryana and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Adarsh Jain, Advocate, for the appellants.
Mr. Navneet Singh, Assistant Advocate General, Haryana.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 1924 of 2003 - Moti Ram and others vs State of Haryana.
17.12.2008 ( Rajesh Bindal) vs. Judge